(1)The following shall be the permanent invitees to the meetings of the Zilla Praja Parishad,-(i)the "Chairperson", District Co-operative Marketing Society;(ii)the "Chairperson", Zilla Grandhalaya Samstha;(iii)the "Chairperson", District Co-operative Central Bank;(iv)the District Collector;(v)all Presidents of Mandal Praja Parishads in the District.(2)The permanent invitees shall be entitled to participate in the meetings of the Zilla Praja Parishad without right to vote.
