Section 184(1) in Telangana Panchayat Raj Act, 2018
(1)The following shall be the permanent invitees to the meetings of the Zilla Praja Parishad,-(i)the "Chairperson", District Co-operative Marketing Society;(ii)the "Chairperson", Zilla Grandhalaya Samstha;(iii)the "Chairperson", District Co-operative Central Bank;(iv)the District Collector;(v)all Presidents of Mandal Praja Parishads in the District.
