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[Cites 0, Cited by 0] [Section 120] [Entire Act]

State of Gujarat - Subsection

Section 120(2) in Gujarat Panchayats Act, 1961

(2)The annual statement of the accounts together with the annual report, shall be sent to the district panchayat through the taluka panchayat on or before such date and in such form as may be prescribed.G. Audit of the Accounts of Village Panchayats