Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 4] [Entire Act]

State of Gujarat - Section

Section 120 in Gujarat Panchayats Act, 1961

120. Annual administration report. - (1) The Secretary of every panchayat shall prepare the annual report of the administration of the panchayat and shall place the acocunts and report for approval before the panchayat.

(2)The annual statement of the accounts together with the annual report, shall be sent to the district panchayat through the taluka panchayat on or before such date and in such form as may be prescribed.G. Audit of the Accounts of Village Panchayats