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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Odisha - Subsection

Section 8(2) in The Professional Examination of Power Engineers for Thermal Generation Regulations, 1988

(2)The examination shall be both written and viva voce. The viva voce test shall be common to the Electrical/Mechanical/Telecommunication Engineers. The written examination shall consist of subjects set forth in the Schedule.