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State of Haryana - Section

Section 80E in Haryana Narcotic Drugs and Psychotropic Substances Rules, 1985

80E. Supplementary estimates, - Sections 10, 71 and 78.

- If the requirement of the recognised medical institution exceeds the annual estimate approved by the Drug Controller, the recognised medical institution exceeds the annual estimate approved by the Drug Controller, the recognised medical institution may send a supplementary estimates at any time to the Drug Controller which shall be considered and dealt with by the Drug Controller in the same manner as the annual estimates.