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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Rajasthan - Subsection

Section 12(e) in Rajasthan Madarsa Education Assistant Subordinate Service Rules, 2013

(e)a person of Indian origin who was migrated from Pakistan, Burma, Sri Lanka and East African Countries of Kenya, Uganda and the United Republic of Tanazania (formerly Tanganyka and Zanzibar), Zambia, Malawi, Zaire and Ethopia with the intention of permanently settling in India: