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[Section 5A]
[Entire Act]
Union of India - Subsection
Section 5A(2) in The Indian Post Office Rules, 1933
| Sl. No. | Sector | Tariff for every 20 grams |
| (1) | (2) | (3) |
| 1 | South Asian Association for Regional Cooperation Countries | Rs. 2.00 |
| 2 | Gulf Countries | Rs. 2.00 |
| 3 | Other Countries in Asia (except South Asian Association forRegional Cooperation and Gulf Countries) | Rs. 3.00 |
| 4 | Countries in Europe | Rs. 4.00 |
| 5 | Countries in Africa | Rs. 4.00 |
| 6 | Countries in North America and Australia | Rs. 6.00 |
| 7 | Countries in South America | Rs. 8.00] |
| 5. [ [Substituted by Notification No. G.S.R. 881(E), dated 9.11.9.2015 (w.e.f. 30.3.1933).](1) The following rates of postage shall be chargeable on the postal articles to be sent by surface where the postage is prepaid, namely:-Table{| | ||||
| Sl. No. | Name | Weight Slab | Name of the country | Rate (In Rupees) |
| (1) | (2) | (3) | (4) | (5) |
| 1. | Letters | Up to first 20 gramsFor every additional 20 grams orpart thereof up to 2000 grams | For all the countries | 20.0010.00 |
| 2. | Small Packets | Up to 100 gramsFor every additional 100 grams orpart thereof up to 2000 grams | For all the countries | 60.0045.00 |
| 3. | Printed Paper | Up to first 20 gramsFor every additional 20 grams orpart thereof up to 2000 grams | For all the countries | 15.0010.00 |