[Cites 0, Cited by 0]
[Entire Act]
Union of India - Section
Section 5A in The Indian Post Office Rules, 1933
5A.
| Sl. No. | Name of Service | Item | Name of Countries | Rate in Rupees. |
| (1) | (2) | (3) | (4) | (5) |
| 1. | Mail bag (Formerly referred as Bulk Bag) | For a weight not exceeding 5 Kg.Per Kg. exceeding 5 Kg. Up to 30 Kg. | For all countriesFor all countries | 600.00100.00 |
| Sl. No. | Sector | Tariff for every 20 grams |
| (1) | (2) | (3) |
| 1 | South Asian Association for Regional Cooperation Countries | Rs. 2.00 |
| 2 | Gulf Countries | Rs. 2.00 |
| 3 | Other Countries in Asia (except South Asian Association forRegional Cooperation and Gulf Countries) | Rs. 3.00 |
| 4 | Countries in Europe | Rs. 4.00 |
| 5 | Countries in Africa | Rs. 4.00 |
| 6 | Countries in North America and Australia | Rs. 6.00 |
| 7 | Countries in South America | Rs. 8.00] |
| 5. [ [Substituted by Notification No. G.S.R. 881(E), dated 9.11.9.2015 (w.e.f. 30.3.1933).](1) The following rates of postage shall be chargeable on the postal articles to be sent by surface where the postage is prepaid, namely:-Table{| | ||||
| Sl. No. | Name | Weight Slab | Name of the country | Rate (In Rupees) |
| (1) | (2) | (3) | (4) | (5) |
| 1. | Letters | Up to first 20 gramsFor every additional 20 grams orpart thereof up to 2000 grams | For all the countries | 20.0010.00 |
| 2. | Small Packets | Up to 100 gramsFor every additional 100 grams orpart thereof up to 2000 grams | For all the countries | 60.0045.00 |
| 3. | Printed Paper | Up to first 20 gramsFor every additional 20 grams orpart thereof up to 2000 grams | For all the countries | 15.0010.00 |
| Sector | Tariff for every 20 grams |
| (1) | (2) |
| SAARC Countries | Rs. 2.00 |
| Gulf Countries | Rs. 2.00 |
| Other Countries in Asia (except SAARC and Gulf) | Rs. 3.00 |
| Countries in Europe | Rs. 4.00 |
| Countries in Africa | Rs. 4.00 |
| Countries in N. America and Australia | Rs. 6.00 |
| Countries in S. America | Rs. 8.00.] |