Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Maharashtra - Subsection Section 2(d) in Maharashtra State Electricity Regulatory Commission (Preparation and Submission of Budget) Rules, 2004 (d)"Financial Year" means the year starting from 1st April and ending on 31st March of the next succeeding year.
