Section 2 in Maharashtra State Electricity Regulatory Commission (Preparation and Submission of Budget) Rules, 2004
2. Definitions.
- In these rules, unless the context otherwise requires,-(a)"Commission" means the Maharashtra Electricity Regulatory Commission;(b)"Form" means the forms appended to these rules;(c)"Government" or "State Government" means the Government of Maharashtra;(d)"Financial Year" means the year starting from 1st April and ending on 31st March of the next succeeding year.
