Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Rajasthan - Subsection Section 2(d) in The Rajasthan Maharana Pratap University of Agriculture and Technology, Udaipur Act, 2000 (d)"Associate Director" means Associate Director of Research and Extension in Zonal/Regional Station or in the Headquarters of the University;
