Section 56 in Kerala Survey and Boundaries Rules, 1964
56. Limits of error in the case of recorded area of fields or subdivisions.
- In the case recorded areas of fields or subdivisions, the allowable limits of error shall be as follows:-(a)In the case of survey fields or subdivisions in the former Travancore area five cents2 area up to 5 acres/2 hectares and one per cent above five acres /2 metres extent.(b)In the case of Taluk of Palaghat and Walluvanad of the former Malabar district , 10 per cent of the registered extent.(c)In other case, 5 cents/2 areas per acre/40 ares of registered extent.
