Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 56] [Entire Act] State of Kerala - Subsection Section 56(a) in Kerala Survey and Boundaries Rules, 1964 (a)In the case of survey fields or subdivisions in the former Travancore area five cents2 area up to 5 acres/2 hectares and one per cent above five acres /2 metres extent.
