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[Cites 0, Cited by 0] [Section 101] [Entire Act]

State of Rajasthan - Subsection

Section 101(2) in Rajasthan Electricity Regulatory Commission (Terms and Conditions for Determination of Tariff) Regulations, 2009

(2)The transmission losses be determined and shall be borne by the users of the transmission system in kind, as percentage of energy transmitted.