Himachal Pradesh High Court
State Of H.P. vs . S.K. Singhal & Ors on 13 December, 2022
Bench: Tarlok Singh Chauhan, Virender Singh
State of H.P. Vs. S.K. Singhal & ors Cr. Appeal No. 637 of 2019 .
13.12.2022 Present: Mr. Rajinder Dogra, Sr. Addl. A.G. with Mr. Vinod Thakur, Addl. A.G. and Mr. Bhupinder Thakur, Dy. A.G., for the appellant.
Mr. H.K. Paul, Advocate, for respondent No. 1. Mr. Ajay Kochhar, Advocate, for respondents No. 3 and 4.
r The Mr. J.S. Bhogal, Senior Advocate with Ms. Swati Verma, Advocate, for respondent No. 6.
Senior Superintendent of Police, Panchkula is directed to return the warrants that were sent by the Registry of this Court for the service of respondent No. 1, vide order dated 12.12.2019, so as to reach this Court by the next date of hearing. List on 3.1.2023.
(Tarlok Singh Chauhan) Judge (Virender Singh) Judge December 13, 2022 (kalpana) ::: Downloaded on - 13/12/2022 20:36:26 :::CIS