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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Himachal Pradesh - Subsection

Section 16(1) in Himachal Pradesh Para-Veterinary Council Act, 2010

(1)The Council may, if it thinks necessary, invite any person having special knowledge or experience in Para-veterinary medicine to its meeting, to hear his views on the subject and such person shall have right to take part in the discussion on the subject but shall not have the right to vote in the meeting of the Council.