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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Tamilnadu - Subsection

Section 18(2) in The Tamil Nadu Building and other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2006

(2)The non-official members of the State Advisory Committee shall be paid travelling and daily allowance for attending the meeting of such Committee at such rates as are admissible to a non-official member of first class Committee as laid down by the Government, from time to time.