Section 18 in The Tamil Nadu Building and other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2006
18. Allowances of members.
(1)The travelling allowance of an official member of the State Advisor Committee shall be governed by the rules applicable to him for journey performed by him on official duties and shall be paid by the authority paying his salary.(2)The non-official members of the State Advisory Committee shall be paid travelling and daily allowance for attending the meeting of such Committee at such rates as are admissible to a non-official member of first class Committee as laid down by the Government, from time to time.
