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[Cites 0, Cited by 0] [Section 54(1)] [Section 54] [Entire Act]

Union of India - Subsection

Section 54(1)(ii) in The Static and Mobile Pressure Vessels (Unfired) Rules, 2016

(ii)where any alteration in the licensed premises has been carried out, four copies of the properly drawn plan showing the alterations sanctioned under rule 53;