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[Cites 0, Cited by 0] [Section 58] [Entire Act]

State of Madhya Pradesh - Subsection

Section 58(5) in The M.P. Bhumi Vikas Rules, 1984

(5)Sunshades over windows and ventilators. - Projections of sunshades over windows or ventilators in existing built-up or congested areas when permitted by the Authority shall fulfil the following conditions :-
(a)No sun-shade shall be permitted over the road or over any drain or over any portion outside the boundaries of the site below a height of 2.8 meters from the road level;
(b)Sunshades provided above a height of 2.8 meters from the ground level shall be permitted to project up to a maximum width of 60 centimetres of the road over which they project exceeds 9 meters in width; and
(c)No Sunshade shall be permitted on roads less than 9 meters width or on roads having no footpath.