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[Cites 0, Cited by 0] [Section 58(5)] [Section 58] [Entire Act]

State of Madhya Pradesh - Subsection

Section 58(5)(b) in The M.P. Bhumi Vikas Rules, 1984

(b)Sunshades provided above a height of 2.8 meters from the ground level shall be permitted to project up to a maximum width of 60 centimetres of the road over which they project exceeds 9 meters in width; and