Himachal Pradesh High Court
Satya Nand & Ors vs . State Of H.P. & Anr. on 2 June, 2023
Author: Jyotsna Rewal Dua
Bench: Jyotsna Rewal Dua
Satya Nand & Ors Vs. State of H.P. & Anr.
CWP No. 3346 of 2020 .
02.06.2023 Present: Mr. Onkar Jairath, Senior Advocate with Mr. Shubham Sood, Advocate vice counsel for the petitioners.
Ms. Seema Sharma, Deputy Advocate General, for the respondents.
CMP No.6703 of 2023 Allowed and disposed of.
CWP No. 3346 of 2020 rList on 04.07.2023 alongwith CWP No. 3361 of 2020.
Jyotsna Rewal Dua Judge June 2, 2023 (R.Atal) ::: Downloaded on - 02/06/2023 20:32:15 :::CIS