Himachal Pradesh High Court
Manu Gharu & Ors. vs . State Of H.P. & Anr. on 18 October, 2022
Bench: Sabina, Sushil Kukreja
Manu Gharu & Ors. vs. State of H.P. & Anr.
.
CMP No.14053 of 2022 in CWP No.243 of 2022 18.10.2022 Present: Mr. Rajiv Rai, Advocate, for the applicants-
petitioners.
Mr. Anil Jaswal, Additional Advocate General, for the respondents/State.
Heard.
r to The words "Annexure P-2" occurring in Para-2 of the order dated 05.09.2022 are ordered to be deleted. Further, the date of the judgment Annexure P-3 be read as "30th October, 2020" instead of "30th October, 2022" in Para-2 and Para-4 of the order dated 05.09.2022. Necessary correction in the order dated 05.09.2022 be carried out accordingly.
Application stands disposed of.
( Sabina )
Judge
( Sushil Kukreja )
October 18, 2022 Judge
(Yashwant)
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