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[Cites 1, Cited by 5]

Himachal Pradesh High Court

Dr. Vishal Dogra vs . Cskhp Krishi Vishvavidalya Palampur on 19 April, 2022

Bench: Sabina, Satyen Vaidya

Dr. Vishal Dogra Vs. CSKHP Krishi Vishvavidalya Palampur .

CWP No. 2293 of 2022 19.04.2022 Present: Mr. Subhash Chander, Advocate on behalf of Mr. Jeevan Kumar, Advocate for the petitioner.

Mrs. Aruna Chauhan, Advocate for the respondent.

CWP No.2293 of 2022 & CMP No. 4186 of 2022.

Notice.

r Mrs. Aruna Chauhan, Advocate accepts notice on behalf of the respondent and seeks time to file reply.

List again on 12th May, 2022.

In the meantime, operation of impugned order dated 11.4.2022 (Annexure P-3), qua the petitioner, shall remain stayed.

(Sabina) Judge (Satyen Vaidya) Judge April 19, 2022 (ps/vh) ::: Downloaded on - 20/04/2022 20:05:40 :::CIS