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State of Maharashtra - Section

Section 33 in The Maharashtra State Board Of Nursing And Paramedical Education Act, 2013

33. Inspection of institution and report.-

(1)Every affiliated institution shall furnish such reports, returns and other particulars as the Board may require for enabling it to judge the academic standard and standards of administration of the institution.
(2)The Chairman shall inspect every affiliated institution, at least once in every three years, by one or more Committees appointed by him in that behalf.