Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 33] [Entire Act] State of Maharashtra - Subsection Section 33(2) in The Maharashtra State Board Of Nursing And Paramedical Education Act, 2013 (2)The Chairman shall inspect every affiliated institution, at least once in every three years, by one or more Committees appointed by him in that behalf.
