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[Cites 0, Cited by 0] [Section 44] [Entire Act]

Union of India - Subsection

Section 44(3) in Damodar Valley Corporation Act, 1948

(3)The budget shall be laid before [Parliament] [Substituted for the words "the Central" by A.L.O. 1950. ] and the [State] [Substituted for the word "Provincial" by A.L.O., 1950] Legislatures concerned as soon as may be after it is prepared.