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[Cites 0, Cited by 0] [Section 36(1)] [Section 36] [Entire Act]

State of Telangana - Subsection

Section 36(1)(b) in The Telangana Panchayat Raj (Conduct of Elections) Rules, 2018

(b)a copy of the list of contesting candidates with the serial numbers and the symbols assigned to them.