Himachal Pradesh High Court
Tara Chand vs . M. C. Shimla on 16 November, 2022
Bench: Tarlok Singh Chauhan, Virender Singh
CWP No. 5419/202216.11.2022 Present: Mr. N. D. Sharma, Advocate, vice Mr. H.C. Sharma, Advocate, for the petitioner.
Mr. Naresh K. Gupta, Advocate, for the respondent.
Learned counsel for the respondent prays for and is granted four weeks' further time, by way of last opportunity, to file reply.
List on 14.12.2022.
(Tarlok Singh Chauhan) Judge (Virender Singh) Judge 16.11.2022 (pankaj) ::: Downloaded on - 17/11/2022 20:33:36 :::CIS