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[Cites 0, Cited by 0] [Section 48] [Entire Act]

State of Nagaland - Subsection

Section 48(1) in The Global Open University (Nagaland) Act, 2006

(1)Immediately after the commencement of this Act, the University shall set up an Endowment Fund with Rupees one crore to begin with, into which further amounts as determined by the Governing Council shall be credited every year.