Section 35(2) in The Karnataka Veterinary, Animal and Fisheries Sciences University Act, 2004
(2)The Finance Committee shall perform the following functions, namely-(i)to scrutinize the annual account and budget estimates of the University and make its recommendations to the Board;(ii)to conduct the general examinations of the accounts of the University review the yearly audit reports and make its recommendations thereon;(iii)to examine all proposals of the University involving expenditure for which no provision is made in the budget or involving expenditure in excess of the amount provided for in the budget;(iv)to perform such other functions as may be prescribed by the Statutes.
