Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 35(2)] [Section 35] [Entire Act] State of Karnataka - Subsection Section 35(2)(i) in The Karnataka Veterinary, Animal and Fisheries Sciences University Act, 2004 (i)to scrutinize the annual account and budget estimates of the University and make its recommendations to the Board;