Section 177(10) in The Uttarakhand Motor Vehicles (Fourth Amendment) Rules, 2016
(10)Miscellaneous. - (a) No hat rack shall be permitted in such public service vehicle.(b)Such public service vehicle shall have waveller suspension or pneumatic suspension.(c)Reflective tape of canary yellow colour of 50 millimeter width shall be provided at rear and front label of the bumper label.(d)In addition to driver/drivers and conductor an attendant/steward shall be provided is such public service vehicle.