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[Cites 0, Cited by 0] [Section 177(10)] [Section 177] [Entire Act]

State of Uttarakhand - Subsection

Section 177(10)(c) in The Uttarakhand Motor Vehicles (Fourth Amendment) Rules, 2016

(c)Reflective tape of canary yellow colour of 50 millimeter width shall be provided at rear and front label of the bumper label.