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State of Uttar Pradesh - Section

Section 1 in The United Provinces Minor Irrigation Works Act, 1920

1. Short title and extent.

(1)This Act may be called the United Provinces Minor Irrigation Works Act, 1920.
(2)[ It shall [extend] [Substituted for sub-section (2) of Section 1 by the A.O. 1950.] to the whole of Uttar Pradesh.]