Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] State of Uttar Pradesh - Subsection Section 1(2) in The United Provinces Minor Irrigation Works Act, 1920 (2)[ It shall [extend] [Substituted for sub-section (2) of Section 1 by the A.O. 1950.] to the whole of Uttar Pradesh.]
