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State of Jammu-Kashmir - Section

Section 33F in Jammu and Kashmir State Electricity Regulatory Commission (Terms and Conditions for Tariff determination from Renewable Energy Sources) Regulations, 2013

33F. Operation and Maintenance Expenses.

(1)Normative O&M expenses for FY 2015-16 for the power projects which use Municipal Solid Waste or Refuse Derived Fuel shall be 6% of normative capital cost.
(2)Normative O&M expenses allowed for FY 2015-16 for the power projects which use Municipal Solid Waste and Refuse Derived Fuel respectively under these Regulations shall be escalated @ 5.72% per annum.