Section 33F(2) in Jammu and Kashmir State Electricity Regulatory Commission (Terms and Conditions for Tariff determination from Renewable Energy Sources) Regulations, 2013
(2)Normative O&M expenses allowed for FY 2015-16 for the power projects which use Municipal Solid Waste and Refuse Derived Fuel respectively under these Regulations shall be escalated @ 5.72% per annum.