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[Cites 0, Cited by 0] [Section 35] [Entire Act]

NCT Delhi - Subsection

Section 35(3) in The Azadpur Agricultural Produce Market Committee Bye-Laws, 1980

(3)Badges shall be worn only by the persons holding a licence in respect of which such badges are granted and are in any case not transferable. A breach of this Bye-law shall cause the cancellation or suspension of the licence.