Patna High Court - Orders
Ranbaxy Laboratories Ltd. vs The State Of Bihar & Anr on 27 March, 2015
Author: Ramesh Kumar Datta
Bench: Ramesh Kumar Datta, Anjana Mishra
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.18626 of 2014
======================================================
M/s Mapra Laboratories Pvt. Ltd.
.... .... Petitioner/s
Versus
The Commercial Taxes officer Special Circle & Anr
.... .... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No.19348 of 2014
======================================================
M/s Mapra Laboratories Pvt. Ltd.
.... .... Petitioner/s
Versus
The Commercial Taxes officer Special Circle & Anr
.... .... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No.2532 of 2015
======================================================
Ranbaxy Laboratories Ltd.
.... .... Petitioner/s
Versus
The State of Bihar & Anr
.... .... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No.2531 of 2015
======================================================
Ranbaxy Laboratories Ltd.
.... .... Petitioner/s
Versus
The State of Bihar & Anr
.... .... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No.4057 of 2015
======================================================
M/s Aristo Pharmaceuticals Pvt. Ltd.
.... .... Petitioner/s
Versus
The Commercial Taxes officer, Special Circle, Patna & Anr
.... .... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No.4060 of 2015
======================================================
M/s Galpha Laboratories Ltd.
.... .... Petitioner/s
Versus
The Commercial Taxes officer, Special Circle, Patna & Anr
Patna High Court CWJC No.18626 of 2014 (11) dt.27-03-2015 2
.... .... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No.4055 of 2015
======================================================
M/s Cachet Pharmaceuticals Pvt. Ltd.
.... .... Petitioner/s
Versus
The Assistant Commissioner of Commercial Taxes, Special Circle & Anr
.... .... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No.4056 of 2015
======================================================
M/s Mapra Laboratories Pvt. Ltd.
.... .... Petitioner/s
Versus
The Commercial Taxes officer, Special Circle Patna & Anr
.... .... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No.4602 of 2015
======================================================
Mankind Pharma Ltd.
.... .... Petitioner/s
Versus
The State of Bihar & Ors
.... .... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No.4552 of 2015
======================================================
Lupin Ltd.
.... .... Petitioner/s
Versus
The State of Bihar & Ors
.... .... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No.19624 of 2014
======================================================
M/s Mapra Laboratories Pvt. Ltd.
.... .... Petitioner/s
Versus
The Commercial Taxes officer Special Circle & Anr
.... .... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No.19785 of 2014
======================================================
M/s Mapra Laboratories Pvt. Ltd.
.... .... Petitioner/s
Patna High Court CWJC No.18626 of 2014 (11) dt.27-03-2015 3
Versus
The Commercial Taxes officer Special Circle & Anr
.... .... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No.19044 of 2014
======================================================
Mankind Pharma Ltd.
.... .... Petitioner/s
Versus
The State of Bihar & Ors
.... .... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No.9709 of 2014
======================================================
Mankind Pharma Ltd.
.... .... Petitioner/s
Versus
The State of Bihar & Ors
.... .... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No.19057 of 2014
======================================================
Mankind Pharma Ltd.
.... .... Petitioner/s
Versus
The State of Bihar & Ors
.... .... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No.19075 of 2014
======================================================
Mankind Pharma Ltd.
.... .... Petitioner/s
Versus
The State of Bihar & Ors
.... .... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No.7797 of 2014
======================================================
M/s Alkem Laboratories Ltd.
.... .... Petitioner/s
Versus
The State Of Bihar & Ors
.... .... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No.2530 of 2015
======================================================
Patna High Court CWJC No.18626 of 2014 (11) dt.27-03-2015 4
Ranbaxy Laboratories Ltd.
.... .... Petitioner/s
Versus
The State of Bihar & Anr
.... .... Respondent/s
======================================================
Appearance :
(In CWJC No.18626 of 2014)
For the Petitioner/s : Mr. Manish Rastogi
For the Respondent/s : Mr. Vikas Kumar, AC to PAAG
(In CWJC No.19348 of 2014)
For the Petitioner/s : Mr. Manish Rastogi
For the Respondent/s : Mr. Vikas Kumar, AC to PAAG
(In CWJC No.2532 of 2015)
For the Petitioner/s : Mr. D.V.Pathy
For the Respondent/s : Mr. Vikas Kumar, AC to PAAG
(In CWJC No.2531 of 2015)
For the Petitioner/s : Mr. D.V.Pathy
For the Respondent/s : Mr. Vikas Kumar, AC to PAAG
(In CWJC No.4057 of 2015)
For the Petitioner/s : Mr. Manish Rastogi
For the Respondent/s : Mr. Sandeep Kumar- Ga8
(In CWJC No.4060 of 2015)
For the Petitioner/s : Mr. Manish Rastogi
For the Respondent/s : Mr. Sandeep Kumar- GA 8
(In CWJC No.4055 of 2015)
For the Petitioner/s : Mr. Manish Rastogi
For the Respondent/s : Mr. Sandeep Kumar GA 8
(In CWJC No.4056 of 2015)
For the Petitioner/s : Mr. Manish Rastogi
For the Respondent/s : Mr. Sandeep Kumar GA 8
(In CWJC No.4602 of 2015)
For the Petitioner/s : Mr. D.V.Pathy
For the Respondent/s : Mr. Vikas Kumar, AC to PAAG
(In CWJC No.4552 of 2015)
For the Petitioner/s : Mr. D.V.Pathy
For the Respondent/s : Mr. Sandeep Kumar GA 8
(In CWJC No.19624 of 2014)
For the Petitioner/s : Mr. Manish Rastogi
For the Respondent/s : Mr. Vikas Kumar, AC to PAAG
(In CWJC No.19785 of 2014)
For the Petitioner/s : Mr. Manish Rastogi
For the Respondent/s : Mr. Vikas Kumar, AC to PAAG
(In CWJC No.19044 of 2014)
For the Petitioner/s : Mr. D.V.Pathy
For the Respondent/s : Mr. Vikas Kumar, AC to PAAG
(In CWJC No.9709 of 2014)
For the Petitioner/s : Mr. D.V.Pathy
For the Respondent/s : Mr. Vikas Kumar, AC to PAAG
(In CWJC No.19057 of 2014)
For the Petitioner/s : Mr. D.V.Pathy
For the Respondent/s : Mr. Vikas Kumar, AC to PAAG
Patna High Court CWJC No.18626 of 2014 (11) dt.27-03-2015 5
(In CWJC No.19075 of 2014)
For the Petitioner/s : Mr. D.V.Pathy
For the Respondent/s : Mr. Vikas Kumar, AC to PAAG
(In CWJC No.7797 of 2014)
For the Petitioner/s : Mr. Mrigank Mauli
For the Respondent/s : Mr. Vikas Kumar, AC to PAAG
(In CWJC No.2530 of 2015)
For the Petitioner/s : Mr. D.V.Pathy
For the Respondent/s : Mr. Vikas Kumar, AC to PAAG
======================================================
CORAM: HONOURABLE MR. JUSTICE RAMESH KUMAR
DATTA
and
HONOURABLE JUSTICE SMT. ANJANA MISHRA
ORAL ORDER
(Per: HONOURABLE MR. JUSTICE RAMESH KUMAR DATTA)
11 27-03-2015These applications shall be heard.
It is informed by learned counsels for the parties that in all these cases pleadings are complete.
Put up under the heading 'For Hearing' on 21st April, 2015 as the first case subject to part heard.
It is made clear that the interim orders passed on 7.1.2015 and 16.1.2015 shall be applicable to all the cases pending hearing of the matter.
(Ramesh Kumar Datta, J)
spal/- (Anjana Mishra, J)
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