Madhya Pradesh High Court
Dr. Pawan Singh Sisodia vs Vice Chancellor Of Jnkvv on 13 January, 2026
Author: Maninder S. Bhatti
Bench: Maninder S. Bhatti
1 WP-8465-2017 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WP No. 8465 of 2017 (DR. PAWAN SINGH SISODIA Vs VICE CHANCELLOR OF JNKVV AND OTHERS ) WP/10877/2017 Dated : 13-01-2026 Parties through their counsel.
The counsel for the petitioner prays for and is granted two weeks' time to file rejoinder to the return.
List after two weeks.
(MANINDER S. BHATTI) JUDGE PB Signature Not Verified Signed by: PRADYUMNA BARVE Signing time: 13-01-2026 17:03:19