Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 162] [Entire Act] State of West Bengal - Subsection Section 162(b) in Police Regulations, Calcutta, 1968 (b)The register of letters received shall be divided into as many parts as required by the nature of the correspondence. The following parts shall be generally maintained, namely :-
