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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(3) in Rajasthan Right of Children to Free and Compulsory Education Rules, 2011

(3)The Executive Committee shall meet at least once in every month. The quorum for meetings of the Executive Committee shall be 1/3rd of its total members. The minutes and decisions of the meetings shall be properly recorded and placed in the next meeting of the School Management Committee.