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State of Rajasthan - Section

Section 4 in Rajasthan Right of Children to Free and Compulsory Education Rules, 2011

4. Executive Committee of the School Management Committee

.— (1) The School Management Committee shall constitute a Executive Committee consisting or' the following :-(a)the Head Master of the school;(b)one of the teachers from the school, preferably a lady teacher;(c)the person elected to the ward of local body in which the school is situated;(d)eleven members elected by the School Management Committee from amongst the parents/guardians of the students;(e)one local educationalist or student of the school nominated by the remaining Members of the Executive Committee :Provided that at least 50% of members of the Executive Committee shall be women and appropriate representation of the Scheduled Castes/ Scheduled Tribes shall also be ensured.
(2)The Executive Committee shall elect a Chairperson and Vice-Chairperson from among the parent members. The Headmaster of the School shall be the ex-officio Member Secretary of the Executive Committee.
(3)The Executive Committee shall meet at least once in every month. The quorum for meetings of the Executive Committee shall be 1/3rd of its total members. The minutes and decisions of the meetings shall be properly recorded and placed in the next meeting of the School Management Committee.