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[Cites 0, Cited by 0] [Section 65(5)] [Section 65] [Entire Act]

State of Madhya Pradesh - Subsection

Section 65(5)(a) in The M.P. Krishi Upaj Mandi (Mandi Nidhi Lekha Tatha Rajya Vipnan Sewa Kl Gathan Kl Riti Tatha Anya Vishaya) Niyam, 1980

(a)A statement in Form XVI showing the details of the scales and salary of the establishment of the committee provided for in the budget;