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[Cites 0, Cited by 0] [Section 65] [Entire Act]

State of Madhya Pradesh - Subsection

Section 65(5) in The M.P. Krishi Upaj Mandi (Mandi Nidhi Lekha Tatha Rajya Vipnan Sewa Kl Gathan Kl Riti Tatha Anya Vishaya) Niyam, 1980

(5)The budget shall be accompanied by the following statements :
(a)A statement in Form XVI showing the details of the scales and salary of the establishment of the committee provided for in the budget;
(b)A statement in Form XVII showing the details of the estimated expenditure on works proposed to be undertaken during the year. No work for which plans and estimates have not been previously prepared and sanctioned by Competent Authority shall be included in the budget;
(c)A statement in Form XVIII showing the loan obtained, the balance outstanding under each loan and the amount to be discharged during the market year on account of repayment of principal and payment of interest;
(d)A statement in Form XIX showing the fixed contributions (to the funds like State Marketing Developing Fund, etc.) payable by the Market Committee.