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[Cites 0, Cited by 0] [Section 65] [Entire Act]

State of Tamilnadu - Subsection

Section 65(3) in Tamil Nadu Co-operative Societies Rules, 1988

(3)The board may delegate any of its powers, functions, or duties to such subcommittee:Provided that the board may withdraw any of its powers, functions or duties so delegated to any sub-committee at any time without notice.]