Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 3] [Entire Act]

NCT Delhi - Section

Section 1 in The Madras Chit Funds Act, 1961

1. Short title, extent and commencement.

(1)This Act may be called the Madras Chit Funds Act, 1961.
(2)It extends to the whole of the Union Territory of Delhi.
(3)It shall come into force on such date as the administrator may by notification, appoint and different dates may be appointed for different areas and for different provisions of this Act.