Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 1] [Entire Act] NCT Delhi - Subsection Section 1(3) in The Madras Chit Funds Act, 1961 (3)It shall come into force on such date as the administrator may by notification, appoint and different dates may be appointed for different areas and for different provisions of this Act.
